Billey vs Director, Central Command ...
2014 Latest Caselaw 9677 ALL

Citation : 2014 Latest Caselaw 9677 ALL
Judgement Date : 8 December, 2014

Allahabad High Court

Billey vs Director, Central Command ... on 8 December, 2014

Bench: Mahesh Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 
Case :- WRIT - C No. - 56697 of 2014
 
Petitioner :- Billey
 
Respondent :- Director, Central Command Cantonment Board And Another
 
Counsel for Petitioner :- P.K. Srivastava
 
Counsel for Respondent :- S.K. Rai
 

 
Hon'ble Mahesh Chandra Tripathi,J.

Sri S. K. Rai, learned counsel for the respondents has filed counter affidavit, is taken on record.

Learned counsel for the petitioner prays for and is granted three weeks time to file rejoinder affidavit.

List immediately thereafter.

Interim order, if any, is extended till the next date of listing.

Order Date :- 8.12.2014

VKG

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