Liyaqat vs State Of U.P. And Another
2014 Latest Caselaw 9641 ALL

Citation : 2014 Latest Caselaw 9641 ALL
Judgement Date : 5 December, 2014

Allahabad High Court

Liyaqat vs State Of U.P. And Another on 5 December, 2014

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 54
 

 
Case :- CRIMINAL MISC. BAIL CANCELLATION APPLICATION No. - 32816 of 2013
 

 
Applicant :- Liyaqat
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- P.S. Pundir
 
Counsel for Opposite Party :- Govt.Advocate,Sumit Goyal
 

 
Hon'ble Ramesh Sinha,J.

Heard Sri P.S. Pundir, learned counsel for the applicant-complainant and Sri Nitin Srivastava, learned AGA for the State.

Issue notice to opposite party No.2, Gulzar returnable within four weeks. The notice shall be issued through trial court.

List thereafter.

Order Date :- 5.12.2014

Ajay

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