St. Mary'S Academy vs Cantonment Board Meerut Cantt & ...
2014 Latest Caselaw 9627 ALL

Citation : 2014 Latest Caselaw 9627 ALL
Judgement Date : 5 December, 2014

Allahabad High Court

St. Mary'S Academy vs Cantonment Board Meerut Cantt & ... on 5 December, 2014

Bench: Rajes Kumar, Om Prakash-Vii




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- WRIT - C No. - 68554 of 2009
 

 
Petitioner :- St. Mary'S Academy
 
Respondent :- Cantonment Board Meerut Cantt & Anr.
 
Counsel for Petitioner :- Nitin Sharma,Ajay Kumar Sharma,Namit Sharma,Namit Srivastava
 
Counsel for Respondent :- S.P. Shukla,M.I.Khan,S.C.,Satish Kumar Rai
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Om Prakash-VII,J.

The order-sheet reveals that on several occasions the adjournment has been sought by the learned counsel for the petitioner. Mohd. Isha Khan, learned counsel for the respondent states that the petitioner is enjoying the stay order. List in the next cause list peremptorily.

Order Date :- 5.12.2014

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