Ganesh vs State Of U.P.
2014 Latest Caselaw 9626 ALL

Citation : 2014 Latest Caselaw 9626 ALL
Judgement Date : 5 December, 2014

Allahabad High Court

Ganesh vs State Of U.P. on 5 December, 2014

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 54
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 28343 of 2014
 

 
Applicant :- Ganesh
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Irshad Ahmad
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Ramesh Sinha,J.

As prayed by Sri Irshad Ahmad, learned counsel for the applicant, list after four weeks.

Order Date :- 5.12.2014

Ajay

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