Sompal vs Bhura And 2 Ors.
2014 Latest Caselaw 9622 ALL

Citation : 2014 Latest Caselaw 9622 ALL
Judgement Date : 5 December, 2014

Allahabad High Court

Sompal vs Bhura And 2 Ors. on 5 December, 2014

Bench: Rajesh Dayal Khare




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- CONTEMPT APPLICATION (CIVIL) No. - 2193 of 2014
 

 
Applicant :- Sompal
 
Opposite Party :- Bhura And 2 Ors.
 
Counsel for Applicant :- Vinay Sharma
 
Counsel for Opposite Party :- S.C.,K.S. Chauhan,K.S.Tomar
 

 
Hon'ble Rajesh Dayal Khare,J.

Passed over on the illness slip of Sri K.S. Chauhan learned counsel for the opposite parties.

Accordingly, list after two weeks.

Order Date :- 5.12.2014

faraz

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