Ram Khelari & Others vs State Of U.P. & Others
2014 Latest Caselaw 9582 ALL

Citation : 2014 Latest Caselaw 9582 ALL
Judgement Date : 4 December, 2014

Allahabad High Court

Ram Khelari & Others vs State Of U.P. & Others on 4 December, 2014

Bench: Rajan Roy




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 10265 of 1994
 

 
Petitioner :- Ram Khelari & Others
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- Arun Tandon,A. Mishra,A.T. Kulshrestha,Jai Prakash Mishra,Smt.Poonam Srivastava
 
Counsel for Respondent :- S.C.
 

 
Hon'ble Rajan Roy,J.

A copy of the counter affidavit is said to have been served upon the petitioner's counsel by the office of the Chief Standing Counsel on 3.12.2014.

Three weeks time is allowed to the petitioner to file rejoinder affidavit.

List this case on 20th January, 2015.

Order Date :- 4.12.2014

M.A.A.

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