Vilkesh Jahan vs State Of U.P. And Others
2014 Latest Caselaw 9568 ALL

Citation : 2014 Latest Caselaw 9568 ALL
Judgement Date : 4 December, 2014

Allahabad High Court

Vilkesh Jahan vs State Of U.P. And Others on 4 December, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- WRIT - A No. - 6538 of 2009
 

 
Petitioner :- Vilkesh Jahan
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- Raj Karan Patel
 
Counsel for Respondent :- C.S.C.,V.C.Tripathi
 

 
Hon'ble Abhinava Upadhya,J.

As prayed, list in the next cause list.

Order Date :- 4.12.2014

SKM

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