Udai Narain Singh vs State Of U.P. And Others
2014 Latest Caselaw 9559 ALL

Citation : 2014 Latest Caselaw 9559 ALL
Judgement Date : 4 December, 2014

Allahabad High Court

Udai Narain Singh vs State Of U.P. And Others on 4 December, 2014

Bench: Rajan Roy




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 5812 of 2011
 

 
Petitioner :- Udai Narain Singh
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- Indra Bhan Singh
 
Counsel for Respondent :- C. S. C.
 

 
Hon'ble Rajan Roy,J.

Heard.

The matter is of the year 2011, but till date the respondents have not filed any counter affidavit.

Supplementary affidavit filed today is taken on record.

Let the respondents file a counter affidavit in the matter positively within four weeks, failing which the D.I.O.S. Basti shall appear before this court along with relevant records to facilitate the disposal of the case.

List this case on 21.1.2015.

Order Date :- 4.12.2014

M.A.A.

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