Ajay Singh vs State Of U.P. And 5 Ors
2014 Latest Caselaw 9551 ALL

Citation : 2014 Latest Caselaw 9551 ALL
Judgement Date : 4 December, 2014

Allahabad High Court

Ajay Singh vs State Of U.P. And 5 Ors on 4 December, 2014

Bench: Dilip Gupta, Shri Narayan Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 29
 

 
Case :- WRIT - A No. - 65564 of 2014
 

 
Petitioner :- Ajay Singh
 
Respondent :- State Of U.P. And 5 Ors
 
Counsel for Petitioner :- Arun Kumar Verma
 
Counsel for Respondent :- C.S.C.,Anil Tiwari
 

 
Hon'ble Dilip Gupta,J.

Hon'ble Shri Narayan Shukla,J.

It is stated by learned counsel for the parties that the petitioner is a Class IV employee in the Nagar Nigam, Bareilly.

Office to submit a fresh report as to whether this petition would be cognizable by a Division Bench and place it before the appropriate Court as fresh, if possible, on 8 December 2014.

Order Date :- 4.12.2014

(Dilip Gupta, J.)

(Shri Narayan Shukla, J.)

Download the LatestLaws.com Mobile App