Citation : 2014 Latest Caselaw 9498 ALL
Judgement Date : 3 December, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 54 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 28530 of 2014 Applicant :- Dhani Ram Opposite Party :- State Of U.P. Counsel for Applicant :- Haridwar Singh Counsel for Opposite Party :- Govt.Advocate Hon'ble Ramesh Sinha,J.
None appears on behalf of the applicant to press the bail application even in the revised list.
Learned AGA is present.
List after three weeks.
Order Date :- 3.12.2014
Ajay
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