Anand Pandey vs State Of U.P.
2014 Latest Caselaw 9496 ALL

Citation : 2014 Latest Caselaw 9496 ALL
Judgement Date : 3 December, 2014

Allahabad High Court

Anand Pandey vs State Of U.P. on 3 December, 2014

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 54
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 33445 of 2014
 

 
Applicant :- Anand Pandey
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- V.S. Tiwari,Sunil Vashisth
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ramesh Sinha,J.

Case is passed over on the illness slip of Sri Sunil Vashisth, learned counsel for the applicant.

Learned AGA is present.

List after three weeks.

Order Date :- 3.12.2014

Ajay

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