Tej Veer Singh And Others vs State Of U.P. And Others
2014 Latest Caselaw 9492 ALL

Citation : 2014 Latest Caselaw 9492 ALL
Judgement Date : 3 December, 2014

Allahabad High Court

Tej Veer Singh And Others vs State Of U.P. And Others on 3 December, 2014

Bench: Rajes Kumar, Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- WRIT - C No. - 9257 of 2009
 

 
Petitioner :- Tej Veer Singh And Others
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- Birendra Kaushik,Ashok Kr. Srivastava
 
Counsel for Respondent :- C.S.C.,Vivek Mishra
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Shashi Kant,J.

Learned counsel for the petitioner states that the petitioner has died and the matter may be listed after three weeks to enable him to file substitution application.

List after three weeks.

Order Date :- 3.12.2014

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