Kunwar Singh vs State Of U.P. & Others
2014 Latest Caselaw 9464 ALL

Citation : 2014 Latest Caselaw 9464 ALL
Judgement Date : 2 December, 2014

Allahabad High Court

Kunwar Singh vs State Of U.P. & Others on 2 December, 2014

Bench: Rajan Roy




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 4987 of 2010
 

 
Petitioner :- Kunwar Singh
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- Rajesh Mishra,Prabhakar Dubey,Suresh Gupta
 
Counsel for Respondent :- C.S.C.,G.K.Singh,V.K.Singh
 

 
Hon'ble Rajan Roy,J.

In re:- Substitution application.

Allowed.

Let necessary parties be incorporated within one week.

List immediately thereafter.

Order Date :- 2.12.2014

M.A.A.

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