Kailash Singh vs State Of U.P. & Others
2014 Latest Caselaw 9456 ALL

Citation : 2014 Latest Caselaw 9456 ALL
Judgement Date : 2 December, 2014

Allahabad High Court

Kailash Singh vs State Of U.P. & Others on 2 December, 2014

Bench: Rajan Roy




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 10203 of 2012
 

 
Petitioner :- Kailash Singh
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- Anil Yadav
 
Counsel for Respondent :- C.S.C.,G.S. Maurya
 

 
Hon'ble Rajan Roy,J.

Let a counter affidavit be filed by the respondents within three weeks, failing which respondent no. 3 shall appear before this court on the next date along with relevant records to facilitate the disposal of the case.

List this case on 5.1.2015.

Order Date :- 2.12.2014

M.A.A.

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