Arvind Kumar vs State Of U.P. And Others
2014 Latest Caselaw 9452 ALL

Citation : 2014 Latest Caselaw 9452 ALL
Judgement Date : 2 December, 2014

Allahabad High Court

Arvind Kumar vs State Of U.P. And Others on 2 December, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- WRIT - A No. - 52075 of 2010
 

 
Petitioner :- Arvind Kumar
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- Raj Kishore Yadav
 
Counsel for Respondent :- C. S. C.
 

 
Hon'ble Abhinava Upadhya,J.

Learned counsel for the petitioner prays for and is allowed one week time to take steps for service of notice upon respondent no.3.

List after service of notice.

If the steps are not taken within the time allowed, the case shall be listed under Chapter XII of the Rules of the Court.

Order Date :- 2.12.2014

SKM

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