Mataru vs State Of U.P. And Others
2014 Latest Caselaw 9441 ALL

Citation : 2014 Latest Caselaw 9441 ALL
Judgement Date : 2 December, 2014

Allahabad High Court

Mataru vs State Of U.P. And Others on 2 December, 2014

Bench: Akhtar Husain Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 22
 

 
Case :- APPLICATION U/S 378 DEFECTIVE No. - 23 of 2001
 

 
Applicant :- Mataru
 
Opposite Party :- State Of U.P. And Others
 
Counsel for Applicant :- P.N. Tripathi
 
Counsel for Opposite Party :- Govt. Advocate,Anil Kumar Srivastava
 

 
Hon'ble Akhtar Husain Khan,J.

On the request of learned counsel for appellant, list in next cause list.

Order Date :- 2.12.2014

Download the LatestLaws.com Mobile App