Citation : 2014 Latest Caselaw 10017 ALL
Judgement Date : 12 December, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 12 Case :- WRIT - A No. - 43233 of 2014 Petitioner :- Constable Avneesh Kumar Civil Police 669 And 7 Others Respondent :- State Of U.P. Thru Secy. And 5 Others Counsel for Petitioner :- P.K. Kashyap Counsel for Respondent :- C.S.C. Hon'ble Manoj Kumar Gupta,J.
Dismissed.
For detailed orders, see order of date passed on Writ - A No. 34228 of 2014 - Manish Kumar Dixit and others Versus State of U.P. and others.
A certified copy of the order dated 12th December 2014 passed in leading Writ Petition No. 34228 of 2014 shall accompany the certified copy of this order.
(Manoj Kumar Gupta, J.)
Order Date :- 12.12.2014
AM/-
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