Sudarshan Lal (Since Deceased) & ... vs Ram Shanker & 5 Others
2014 Latest Caselaw 5381 ALL

Citation : 2014 Latest Caselaw 5381 ALL
Judgement Date : 29 August, 2014

Allahabad High Court

Sudarshan Lal (Since Deceased) & ... vs Ram Shanker & 5 Others on 29 August, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- WRIT - C No. - 45752 of 2014
 

 
Petitioner :- Sudarshan Lal (Since Deceased) & Others
 
Respondent :- Ram Shanker & 5 Others
 
Counsel for Petitioner :- Atul Dayal
 
Counsel for Respondent :- C.S.C.,D.P. Singh,Vivek Varma
 

 
Hon'ble Abhinava Upadhya,J.

Sri D.P.Singh, learned counsel has accepted notice on behalf of respondent no.1. Sri Jitendra Rana, Advocate holding brief of Sri Vivek Verma, learned counsel represents respondent no.6. Learned Standing Counsel represents respondent nos. 2,3,4 and 5.

The respondents may file counter affidavit within two weeks.

List thereafter.

Order Date :- 29.8.2014

SKM

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