Rajesh & Others vs State Of U.P. & Another
2014 Latest Caselaw 5361 ALL

Citation : 2014 Latest Caselaw 5361 ALL
Judgement Date : 28 August, 2014

Allahabad High Court

Rajesh & Others vs State Of U.P. & Another on 28 August, 2014

Bench: Akhtar Husain Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 11
 

 
Case :- APPLICATION U/S 482 No. - 10992 of 2009
 

 
Applicant :- Rajesh & Others
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- Mohammad Khalid
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Akhtar Husain Khan,J.

Shri Mohammad Khalid, learned counsel for the applicant is reported to be dead.

Opportunity is given to the applicant for engaging new counsel.

List after one month before the appropriate Bench.

Order Date :- 28.8.2014

Download the LatestLaws.com Mobile App