Shashi Bala Singh vs State Of U.P.Through Secretary ...
2014 Latest Caselaw 5359 ALL

Citation : 2014 Latest Caselaw 5359 ALL
Judgement Date : 28 August, 2014

Allahabad High Court

Shashi Bala Singh vs State Of U.P.Through Secretary ... on 28 August, 2014

Bench: Ravindra Singh, Vishnu Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 

 
Case :- MISC. BENCH No. - 3214 of 2006
 

 
Petitioner :- Shashi Bala Singh
 
Respondent :- State Of U.P.Through Secretary Basic Education And 4 Ors
 
Counsel for Petitioner :- Devendra Pratap Singh
 
Counsel for Respondent :- C.S.C.,Ghaus Beg
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Vishnu Chandra Gupta,J.

None appears to press this petition.

Heard learned Standing Counsel.

Due to efflux of time, this petition has become infructuos.

Accordingly, this petition is disposed of.

Order Date :- 28.8.2014

RPD

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