Shailendra Kumar Singh vs State Of U.P.
2014 Latest Caselaw 5337 ALL

Citation : 2014 Latest Caselaw 5337 ALL
Judgement Date : 28 August, 2014

Allahabad High Court

Shailendra Kumar Singh vs State Of U.P. on 28 August, 2014

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 15861 of 2014
 

 
Applicant :- Shailendra Kumar Singh
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- A.P.Tewari,A.P.Singh
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ramesh Sinha,J.

Heard A.P.Singh, learned counsel for the applicant and Sri L.D. Rajbhar, learned AGA for the State.

List after four weeks.

Order Date :- 28.8.2014

Ajay

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