Aakash Education Society ... vs State Of U.P. & Others
2014 Latest Caselaw 5324 ALL

Citation : 2014 Latest Caselaw 5324 ALL
Judgement Date : 28 August, 2014

Allahabad High Court

Aakash Education Society ... vs State Of U.P. & Others on 28 August, 2014

Bench: Tarun Agarwala, Satish Chandra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - C No. - 17029 of 2008
 

 
Petitioner :- Aakash Education Society Chitehara
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- Uma Nath Pandey,Pradeep Kumar
 
Counsel for Respondent :- C.S.C.,Anurag Khanna,Ashish Mohan Srivastava,Ashwani K.Mishra,Pankaj Dubey,Ramendra Pratap Singh,S.K. Mishra,Satish Chaturvedi,Siddhartha Verma,V.K.Birla
 

 
Hon'ble Tarun Agarwala,J.

Hon'ble Dr. Satish Chandra,J.

The case is passed over on the illness slip of learned counsel for the respondents.

Order Date :- 28.8.2014

pp/

(Dr. Satish Chandra,J.) (Tarun Agarwala,J)

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