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Rajendra Nigam vs The Appellate ...
2014 Latest Caselaw 5323 ALL

Citation : 2014 Latest Caselaw 5323 ALL
Judgement Date : 28 August, 2014

Allahabad High Court
Rajendra Nigam vs The Appellate ... on 28 August, 2014
Bench: Sheo Kumar Singh, Dinesh Maheshwari



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 45458 of 2014
 

 
Petitioner :- Rajendra Nigam
 
Respondent :- The Appellate Authority/G.M.(Pad), P.N.B. And 2 Ors
 
Counsel for Petitioner :- Ashok Srivastava
 
Counsel for Respondent :- Sanjay Singh
 

 
Hon'ble Sheo Kumar Singh,J.

Hon'ble Dinesh Maheshwari,J.

On the facts, submission as made and the grounds so taken in the memo of writ petition, we are of the view that matter needs disposal after getting response from the respondents.

Sri Sanjay Singh, learned counsel appeared on behalf of respondents.

Counter affidavit may be  filed by the next date.

List this petition after six weeks.

It is made clear that this court has not granted any stay as on date.

Order Date :- 28.8.2014

M.A.A.

(Dinesh Maheshwari, J.)  ( S.K. Singh, J.)

 

 

 
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