Vertika Aditya Gupta vs Union Of India Thru Regional ...
2014 Latest Caselaw 5320 ALL

Citation : 2014 Latest Caselaw 5320 ALL
Judgement Date : 28 August, 2014

Allahabad High Court

Vertika Aditya Gupta vs Union Of India Thru Regional ... on 28 August, 2014

Bench: Ravindra Singh, Vishnu Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 

 
Case :- MISC. BENCH No. - 3538 of 2006
 

 
Petitioner :- Vertika Aditya Gupta
 
Respondent :- Union Of India Thru Regional Director(Cr) S.S.C & Anr
 
Counsel for Petitioner :- Manik Mishra
 
Counsel for Respondent :- Dipak Seth,Sudhir Pratap Singh
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Vishnu Chandra Gupta,J.

None appears to press this petition.

Heard learned Standing Counsel and Sri Sudhir Pratap Singh, learned counsel for the S.S.C.

Due to efflux of time, this petition has become infructuos.

Accordingly, this petition is disposed of.

Order Date :- 28.8.2014

RPD

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