Kallu vs State Of U.P.
2014 Latest Caselaw 5315 ALL

Citation : 2014 Latest Caselaw 5315 ALL
Judgement Date : 28 August, 2014

Allahabad High Court

Kallu vs State Of U.P. on 28 August, 2014

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 16022 of 2014
 

 
Applicant :- Kallu
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Ansar Ahmad
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ramesh Sinha,J.

Heard Sri Ansar Ahmad, learned counsel for the applicant and Sri R.K. Maurya, learned AGA are present.

List after four weeks before appropriate Bench.

Order Date :- 28.8.2014

Ajay

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