Ved Prakash vs State Of U.P.
2014 Latest Caselaw 5298 ALL

Citation : 2014 Latest Caselaw 5298 ALL
Judgement Date : 28 August, 2014

Allahabad High Court

Ved Prakash vs State Of U.P. on 28 August, 2014

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 21704 of 2014
 

 
Applicant :- Ved Prakash
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Dinesh Kumar Verma
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ramesh Sinha,J.

Sri Dinesh Kumar Verma, learned counsel for the aplicant and Sri R.K. Maurya, learned AGA are present.

List after four weeks before appropriate Bench.

Order Date :- 28.8.2014

Ajay

Download the LatestLaws.com Mobile App