Jagdish Prasad {Objection Filed} vs State Of U.P.Through Secretary ...
2014 Latest Caselaw 5294 ALL

Citation : 2014 Latest Caselaw 5294 ALL
Judgement Date : 28 August, 2014

Allahabad High Court

Jagdish Prasad {Objection Filed} vs State Of U.P.Through Secretary ... on 28 August, 2014

Bench: Ravindra Singh, Vishnu Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 

 
Case :- MISC. BENCH No. - 3213 of 2006
 

 
Petitioner :- Jagdish Prasad {Objection Filed}
 
Respondent :- State Of U.P.Through Secretary Revenue And 6 Others
 
Counsel for Petitioner :- Moti Chand Yadav
 
Counsel for Respondent :- C.S.C.,R.N.Gupta
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Vishnu Chandra Gupta,J.

None appears to press this petition.

Heard learned Standing Counsel.

Due to efflux of time, this petition has become infructuos.

Accordingly, this petition is disposed of.

Order Date :- 28.8.2014

RPD

Download the LatestLaws.com Mobile App