Commissioner Of Income Tax, ... vs M/S L.G. Electronics India Pvt.
2014 Latest Caselaw 5288 ALL

Citation : 2014 Latest Caselaw 5288 ALL
Judgement Date : 28 August, 2014

Allahabad High Court

Commissioner Of Income Tax, ... vs M/S L.G. Electronics India Pvt. on 28 August, 2014

Bench: Tarun Agarwala, Satish Chandra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- INCOME TAX APPEAL No. - 299 of 2010
 

 
Appellant :- Commissioner Of Income Tax, Ghaziabad
 
Respondent :- M/S L.G. Electronics India Pvt.
 
Counsel for Appellant :- Dhananjay Swasthi /S.C.
 
Counsel for Respondent :- R.S. Agrawal,Nishant Mishra
 

 
Hon'ble Tarun Agarwala,J.

Hon'ble Dr. Satish Chandra,J.

The case is passed over on the illness slip of learned counsel for the appellant.

Order Date :- 28.8.2014

pp/

(Dr. Satish Chandra,J.) (Tarun Agarwala,J)

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