Uma Kant Joshi vs State Of U.P. And 3 Ors
2014 Latest Caselaw 5217 ALL

Citation : 2014 Latest Caselaw 5217 ALL
Judgement Date : 28 August, 2014

Allahabad High Court

Uma Kant Joshi vs State Of U.P. And 3 Ors on 28 August, 2014

Bench: Sheo Kumar Singh, Dinesh Maheshwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 45722 of 2014
 

 
Petitioner :- Uma Kant Joshi
 
Respondent :- State Of U.P. And 3 Ors
 
Counsel for Petitioner :- Indra Raj Singh
 
Counsel for Respondent :- C.S.C.,Nisheeth Yadav
 

 
Hon'ble Sheo Kumar Singh,J.

Hon'ble Dinesh Maheshwari,J.

On the facts, submission as made and the grounds so taken in the memo of writ petition, we are of the view that matter needs disposal after getting response from the respondents.

Sri Aditya Kumar Yadav, learned counsel appeared on behalf of commission.

Counter affidavit may be filed by the next date.

List this petition after four weeks.

It is made clear that this court has not granted any stay as on date.

Order Date :- 28.8.2014

M.A.A.

(Dinesh Maheshwari, J.) ( S.K. Singh, J.)

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