M/S Saf Yeast Co Pvt. Vice ... vs State Of U.P.Through Prin Secy ...
2014 Latest Caselaw 5216 ALL

Citation : 2014 Latest Caselaw 5216 ALL
Judgement Date : 28 August, 2014

Allahabad High Court

M/S Saf Yeast Co Pvt. Vice ... vs State Of U.P.Through Prin Secy ... on 28 August, 2014

Bench: Ravindra Singh, Vishnu Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 

 
Case :- MISC. BENCH No. - 3930 of 2006
 

 
Petitioner :- M/S Saf Yeast Co Pvt. Vice President {Objection Filed}
 
Respondent :- State Of U.P.Through Prin Secy Energy And 3 Ors
 
Counsel for Petitioner :- Manish Singh,Abhinav N Trvedi
 
Counsel for Respondent :- C.S.C,S.M.K.Chaudhry
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Vishnu Chandra Gupta,J.

None appears to press this petition.

Heard learned Standing Counsel.

Due to efflux of time, this petition has become infructuos.

Accordingly, this petition is disposed of.

Order Date :- 28.8.2014

RPD

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