Dr. Usha Jaiswal vs State Of U.P. And 2 Ors
2014 Latest Caselaw 5020 ALL

Citation : 2014 Latest Caselaw 5020 ALL
Judgement Date : 26 August, 2014

Allahabad High Court

Dr. Usha Jaiswal vs State Of U.P. And 2 Ors on 26 August, 2014

Bench: Sheo Kumar Singh, Dinesh Maheshwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 44691 of 2014
 

 
Petitioner :- Dr. Usha Jaiswal
 
Respondent :- State Of U.P. And 2 Ors
 
Counsel for Petitioner :- P.C. Mishra,Pankaj Jaiswal
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Sheo Kumar Singh,J.

Hon'ble Dinesh Maheshwari,J.

To resolve the controversy certain facts are necessary to be inquired.

Sri Sandilya, learned Standing Counsel states that matter be posted for 1st September, 2014, so that necessary instructions may be received.

As prayed, put up this matter on 1st September, 2014, as fresh.

Order Date :- 26.8.2014

M.A.A.

(Dinesh Maheshwari, J.) ( S.K. Singh, J.)

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