Ram Prakash Gupta vs State Of U.P. Thru Secretary (Food ...
2014 Latest Caselaw 4962 ALL

Citation : 2014 Latest Caselaw 4962 ALL
Judgement Date : 25 August, 2014

Allahabad High Court

Ram Prakash Gupta vs State Of U.P. Thru Secretary (Food ... on 25 August, 2014

Bench: Ravindra Singh, Vishnu Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 

 
Case :- MISC. BENCH No. - 3380 of 2004
 

 
Petitioner :- Ram Prakash Gupta
 
Respondent :- State Of U.P. Thru Secretary (Food & Supply) And 3 Ors
 
Counsel for Petitioner :- Ravinder Kumar
 
Counsel for Respondent :- C.S.C.,Anil Saran,Digvijay Nath Yadav
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Vishnu Chandra Gupta,J.

None appears to press this petition.

Heard learned Standing Counsel.

Due to efflux of time, this petition has become infructuos.

Accordingly, this petition is disposed of.

Order Date :- 25.8.2014

RPD

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