Raghuraj Singh & 4 Others vs Arshad Ali & 4 Others
2014 Latest Caselaw 4763 ALL

Citation : 2014 Latest Caselaw 4763 ALL
Judgement Date : 21 August, 2014

Allahabad High Court

Raghuraj Singh & 4 Others vs Arshad Ali & 4 Others on 21 August, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- WRIT - C No. - 16583 of 2014
 

 
Petitioner :- Raghuraj Singh & 4 Others
 
Respondent :- Arshad Ali & 4 Others
 
Counsel for Petitioner :- Mohit Kumar
 

 
Hon'ble Abhinava Upadhya,J.

List again in the next cause list showing the name of Sri Y.S.Bohra as counsel for the respondents.

Order Date :- 21.8.2014

SKM

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