Manoj Kumar Sharma vs Smt. Rajani Sharma @ Mamta
2014 Latest Caselaw 4525 ALL

Citation : 2014 Latest Caselaw 4525 ALL
Judgement Date : 19 August, 2014

Allahabad High Court

Manoj Kumar Sharma vs Smt. Rajani Sharma @ Mamta on 19 August, 2014

Bench: Rajes Kumar, Om Prakash-Vii




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- FIRST APPEAL No. - 71 of 2014
 

 
Appellant :- Manoj Kumar Sharma
 
Respondent :- Smt. Rajani Sharma @ Mamta
 
Counsel for Appellant :- Bal Mukund,Smt. Arati Singh
 
Counsel for Respondent :- Devendra Dahma
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Om Prakash-VII,J.

Rejoinder affidavit filed today, the same may be placed on record.

Both the parties are present in the Court. The process of settlement is going on.

On their request, list on 23.9.2014.

Order Date :- 19.8.2014

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