Smt. Shanti Devi @ Santa vs State Of U.P.
2014 Latest Caselaw 4215 ALL

Citation : 2014 Latest Caselaw 4215 ALL
Judgement Date : 8 August, 2014

Allahabad High Court

Smt. Shanti Devi @ Santa vs State Of U.P. on 8 August, 2014

Bench: Aditya Nath Mittal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 25
 

 
Case :- CRIMINAL APPEAL No. - 900 of 2009
 

 
Appellant :- Smt. Shanti Devi @ Santa
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Sunil Kumar Singh
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Aditya Nath Mittal,J.

Appeal partly allowed, vide my order of date passed on separate sheets in Criminal Appeal No.953 of 2009.

Order Date :- 8.8.2014

Suresh/

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