Dharamveer Singh vs State Of U.P. And 3 Others
2014 Latest Caselaw 4163 ALL

Citation : 2014 Latest Caselaw 4163 ALL
Judgement Date : 7 August, 2014

Allahabad High Court

Dharamveer Singh vs State Of U.P. And 3 Others on 7 August, 2014

Bench: Amreshwar Pratap Sahi, Vivek Kumar Birla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 21
 

 
Case :- WRIT - C No. - 40970 of 2014
 

 
Petitioner :- Dharamveer Singh
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Ratnesh Kumar Pandey,P.S. Pundir
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Amreshwar Pratap Sahi,J.

Hon'ble Vivek Kumar Birla,J.

When this matter was taken up today, learned Standing Counsel was called upon to obtain instructions, Sri Rajiv Singh, learned Standing Counsel informs that the District Magistrate, Muzaffarnagar has on a telephonic message informed him along with the communication from the District Supply Officer that the impugned order is being withdrawn about which a communication shall reach by tomorrow.

Put up tomorrow.

Order Date :- 7.8.2014

Ajay

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