Anuj Kumar Srivastava And Another vs Smt. Ratna Rani And 4 Ors.
2014 Latest Caselaw 4126 ALL

Citation : 2014 Latest Caselaw 4126 ALL
Judgement Date : 7 August, 2014

Allahabad High Court

Anuj Kumar Srivastava And Another vs Smt. Ratna Rani And 4 Ors. on 7 August, 2014

Bench: Amreshwar Pratap Sahi, Vivek Kumar Birla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 21
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1917 of 2014
 

 
Appellant :- Anuj Kumar Srivastava And Another
 
Respondent :- Smt. Ratna Rani And 4 Ors.
 
Counsel for Appellant :- Sharad Malviya
 
Counsel for Respondent :- Anoop Trivedi
 

 
Hon'ble Amreshwar Pratap Sahi,J.

Hon'ble Vivek Kumar Birla,J.

Heard learned counsel for the petitioners.

Lay before another Bench of which one of us (Hon'ble A. P. Sahi, J.) is not a member, after obtaining nomination from Hon'ble The Chief Justice, as fresh, if possible, tomorrow.

Order Date :- 7.8.2014

Ajay

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