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Catalysts vs State Of U.P. And Others
2014 Latest Caselaw 3998 ALL

Citation : 2014 Latest Caselaw 3998 ALL
Judgement Date : 4 August, 2014

Allahabad High Court
Catalysts vs State Of U.P. And Others on 4 August, 2014
Bench: Tarun Agarwala, Satish Chandra



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?RESERVED 
 
Court No. - 33
 

 
Case :- WRIT TAX No. - 705 of 2010
 

 
Petitioner :- Catalysts
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- Kunwar Saksena
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Tarun Agarwala,J.

Hon'ble Dr. Satish Chandra,J.

Dismissed.

For orders, see order of date passed in Writ Tax No.704 of 2010.

Order Date :- 4.8.2014

Bhaskar

(Dr. Satish Chandra, J.)       (Tarun Agarwala, J.)

 

 

 
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