Citation : 2014 Latest Caselaw 3996 ALL
Judgement Date : 4 August, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 2 Case :- FIRST APPEAL No. - 386 of 2014 Appellant :- Smt. Gita Respondent :- Ravikant Counsel for Appellant :- P.N. Srivastava,Suresh Srivastava Hon'ble Rajes Kumar,J.
Hon'ble Om Prakash-VII,J.
List in the next cause list i.e. on 11.8.2014 along with F.A. No.343 of 2014 giving full particular of the case.
Order Date :- 4.8.2014
OP
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