Hari Singh vs D.D.C. And 3 Ors.
2014 Latest Caselaw 3995 ALL

Citation : 2014 Latest Caselaw 3995 ALL
Judgement Date : 4 August, 2014

Allahabad High Court

Hari Singh vs D.D.C. And 3 Ors. on 4 August, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 39949 of 2014
 

 
Petitioner :- Hari Singh
 
Respondent :- D.D.C. And 3 Ors.
 
Counsel for Petitioner :- Amitabh Tripathi
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Anjani Kumar Mishra,J.

Counsel for the petitioner seek liberty to withdraw this writ petition.

Accordingly, the writ petition is dismissed as withdrawn. It is made clear that no liberty is granted to the petitioner to file fresh writ petition on the same cause of action.

Order Date :- 4.8.2014

SKS

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