Ram Shanker & Another vs State Of U.P.
2014 Latest Caselaw 3950 ALL

Citation : 2014 Latest Caselaw 3950 ALL
Judgement Date : 2 August, 2014

Allahabad High Court

Ram Shanker & Another vs State Of U.P. on 2 August, 2014

Bench: Sheo Kumar Singh, Dinesh Maheshwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- CRIMINAL APPEAL No. - 2034 of 2009
 

 
Appellant :- Ram Shanker & Another
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Sharad Kumar Srivastava,Sushil Kumar Dwivedi
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Sheo Kumar Singh,J.

Hon'ble Dinesh Maheshwari,J.

This is second bail application which is to be listed before appropriate regular Bench as this court is not sitting in this jurisdiction.

It is made clear that this case will not be treated as tied up/part heard to this Bench.

Order Date :- 2.8.2014

M.A.A.

(Dinesh Maheshwari, J.) ( S.K. Singh, J.)

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