Dharma Nath And Another vs D.D.C., Siddharth Nagar And ...
2014 Latest Caselaw 3942 ALL

Citation : 2014 Latest Caselaw 3942 ALL
Judgement Date : 2 August, 2014

Allahabad High Court

Dharma Nath And Another vs D.D.C., Siddharth Nagar And ... on 2 August, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 35269 of 2014
 

 
Petitioner :- Dharma Nath And Another
 
Respondent :- D.D.C., Siddharth Nagar And Another
 
Counsel for Petitioner :- Dinesh Sengar
 
Counsel for Respondent :- C. S. C.
 

 
Hon'ble Anjani Kumar Mishra,J.

Put up alongwith record of WP No. 51675 of 2013 and WP No. 29220 of 2009 on 7.8.2014 in the additional cause list.

Sri Shailesh Kumar Tripathi who appears for the petitioners in WP No. 29223 of 2009 shall inform all the counsel in the connected writ petitions in writing about this order.

Order Date :- 2.8.2014

SKS

Download the LatestLaws.com Mobile App