Union Of India And 3 Others vs Kanhaiya Lal Tiwari And 6 Others
2014 Latest Caselaw 3912 ALL

Citation : 2014 Latest Caselaw 3912 ALL
Judgement Date : 1 August, 2014

Allahabad High Court

Union Of India And 3 Others vs Kanhaiya Lal Tiwari And 6 Others on 1 August, 2014

Bench: Sheo Kumar Singh, Dinesh Maheshwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 39354 of 2014
 

 
Petitioner :- Union Of India And 3 Others
 
Respondent :- Kanhaiya Lal Tiwari And 6 Others
 
Counsel for Petitioner :- A.K. Gaur
 
Counsel for Respondent :- N.P. Singh
 

 
Hon'ble Sheo Kumar Singh,J.

Hon'ble Dinesh Maheshwari,J.

As prayed, list this matter after one week.

It is made clear that this court has not granted any any as on date.

Order Date :- 1.8.2014

M.A.A.

(Dinesh Maheshwari, J.) ( S.K. Singh, J. )

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