Ramdev Yadav vs State Of U.P., Thru. Secretary ...
2014 Latest Caselaw 3888 ALL

Citation : 2014 Latest Caselaw 3888 ALL
Judgement Date : 1 August, 2014

Allahabad High Court

Ramdev Yadav vs State Of U.P., Thru. Secretary ... on 1 August, 2014

Bench: Ravindra Singh, Vishnu Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 

 
Case :- MISC. BENCH No. - 4142 of 2014
 

 
Petitioner :- Ramdev Yadav
 
Respondent :- State Of U.P., Thru. Secretary Ministry Of Homes & 5 Ors.
 
Counsel for Petitioner :- Sarvesh Tiwari,Ankit Singh
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Vishnu Chandra Gupta,J.

Heard learned counsel for the petitioner and learned A.G.A.

Considering the submission made by learned A.G.A. that in the present case charge sheet has been submitted and this petition has become infractuous.

Accordingly it is disposed of.

Order Date :- 1.8.2014

RPD

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