Lalit Mohan Kulshrestha vs State Of U.P. & Others
2014 Latest Caselaw 997 ALL

Citation : 2014 Latest Caselaw 997 ALL
Judgement Date : 17 April, 2014

Allahabad High Court

Lalit Mohan Kulshrestha vs State Of U.P. & Others on 17 April, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 39086 of 2005
 

 
Petitioner :- Lalit Mohan Kulshrestha
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- Pradeep Kumar Tiwari,Ranjeet Saxena
 
Counsel for Respondent :- C.S.C.,Ayank Mishra,J.P.Pandey,R.D. Khare
 

 
Hon'ble Abhinava Upadhya,J.

As jointly prayed, put up on 22.4.2014.

When the case is listed next the name of Sri Baleshwar Chaturvedi be shown as counsel for the respondents.

Order Date :- 17.4.2014

SKM

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