Smt. Shiv Devi And Another vs Shubhash Chandra Gupta, Senior ...
2014 Latest Caselaw 983 ALL

HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- CONTEMPT APPLICATION (CIVIL) No. - 3715 of 2011
 

 
Applicant :- Smt. Shiv Devi And Another
 
Opposite Party :- Shubhash Chandra Gupta, Senior Branch Manager, Bank Of Barod
 
Counsel for Applicant :- Vipin Kumar Singh
 
Counsel for Opposite Party :- S.C.
 

 
Hon'ble Ran Vijai Singh,J.

Civil Misc. Impleadment Application No. 122998 of 2011

Heard Sri V.K.Singh, learned counsel for the applicant.

The impleadment application is allowed.

Let the necessary impleadment be made during the course of the day.

Order Date :- 17.4.2014

samz

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Case :- CONTEMPT APPLICATION (CIVIL) No. - 3715 of 2011

Applicant :- Smt. Shiv Devi And Another

Opposite Party :- Shubhash Chandra Gupta, Senior Branch Manager, Bank Of Barod

Counsel for Applicant :- Vipin Kumar Singh

Counsel for Opposite Party :- S.C.

Hon'ble Ran Vijai Singh,J.

Heard Sri V.K.Singh, learned counsel for the applicant and the learned standing counsel.

Issue notice to the newly added opposite party.

List on the date fixed in the notice.

Order Date :- 17.4.2014

samz