Citation : 2014 Latest Caselaw 929 ALL
Judgement Date : 16 April, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 7 Case :- WRIT - A No. - 25060 of 2001 Petitioner :- Rabindra Nath Srivastava & Others Respondent :- State Of U.P. Through Secretary Revenue Deptt. & Others Counsel for Petitioner :- Awadhesh Kumar Malviya,S.A. Gilani Counsel for Respondent :- C.S.C. Hon'ble Abhinava Upadhya,J.
Sri Hasan Abbas, learned counsel has filed power on behalf of respondent nos. 5 and 6 but his name has not been shown in the cause list.
List in the next cause list showing the name of Sri Hasan Abbas as counsel for respondent nos. 5 and 6.
Order Date :- 16.4.2014
SKM
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