Brijesh Kumar Rai vs D.D.C.& Others
2014 Latest Caselaw 911 ALL

Citation : 2014 Latest Caselaw 911 ALL
Judgement Date : 15 April, 2014

Allahabad High Court

Brijesh Kumar Rai vs D.D.C.& Others on 15 April, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 42426 of 2003
 

 
Petitioner :- Brijesh Kumar Rai
 
Respondent :- D.D.C.& Others
 
Counsel for Petitioner :- Suresh Kr. Srivastava,M.K.Rai,P.N.Kushwaha
 
Counsel for Respondent :- M.A. Khan,S.A. Lari,S.C.,S.C. Tiwari
 

 
Hon'ble Anjani Kumar Mishra,J.

List revised.

Learned counsel for the petitioner is not present.

The writ petition is dismissed for want of prosecution.

Interim order stands discharged.

Order Date :- 15.4.2014

Priyanka

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