Munna vs G.M., U.P. Power Corporation ...
2014 Latest Caselaw 889 ALL

Citation : 2014 Latest Caselaw 889 ALL
Judgement Date : 15 April, 2014

Allahabad High Court

Munna vs G.M., U.P. Power Corporation ... on 15 April, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 20948 of 2001
 

 
Petitioner :- Munna
 
Respondent :- G.M., U.P. Power Corporation U.P., Lucknow & Others
 
Counsel for Petitioner :- Devi Prasad Mishra,A.K.Srivastava,Ashok Khare,Ashok Kumar Verma,Ashutosh Tripathi,O.P. Singh
 
Counsel for Respondent :- Ranjeet Saxena,Ayank Mishra,S.C.
 

 
Hon'ble Abhinava Upadhya,J.

As prayed by the learned counsel for the respondents, put up this matter tomorrow.

Order Date :- 15.4.2014

SKM

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