Vijay Prakash Gupta vs Virag Bansal Electricity Store ...
2014 Latest Caselaw 886 ALL

Citation : 2014 Latest Caselaw 886 ALL
Judgement Date : 15 April, 2014

Allahabad High Court

Vijay Prakash Gupta vs Virag Bansal Electricity Store ... on 15 April, 2014

Bench: Ran Vijai Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- CONTEMPT APPLICATION (CIVIL) No. - 2485 of 2014
 

 
Applicant :- Vijay Prakash Gupta
 
Opposite Party :- Virag Bansal Electricity Store Circle
 
Counsel for Applicant :- V.K. Jaiswal
 

 
Hon'ble Ran Vijai Singh,J.

Issue notice.

List on the date fixed in the notice.

Order Date :- 15.4.2014

samz

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